Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(c) in National Institute of Fashion Technology Statutes, 2020

(c)approve evaluation policy, including for the conduct of examinations, appointment of examiners, moderators, tabulators, declaration of results;