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State of Rajasthan - Section

Section 56 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

56. Repeal and supersession.

- These rules will supersede the Rules for Admission and Rehabilitation of Persons into Homes and Shelters, 1964, notified by the Social Welfare Department vide No. F. 13(3) S.W./61, dated 28-3-1964.Form I[Rule 12 (a)]Application for admission in Homes/SheltersTo,The Superintendent/Assistant Superintendent,...... Home/District Shelter........Sir/Madam,I hereby apply for admission in the Home/District Shelter .......... through (if applied through some body) and request that same may kindly be granted. I further submit following information about me which I declare to be true to the best of my knowledge :-