Karnataka High Court
Iranna Nagappa vs The Spl Lao For Major & Minor Irrigation on 16 April, 2010
Author: A.N.Venugopala Gowda
Bench: A.N.Venugopala Gowda
MISCELLANEOUAS FIRST APP
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCB AT GULBARGA
DATED THIS THE 16" DAY OF APRIL;2o1§V7}§;, _
$33 HON'BLE MR.JUSTICE A x vgmtcoégza scfibg aj
MFA CROB No.1i7.QF 2693 {LAC} g,M j
_AL NO 3594 OF 2002
BETWEEN:
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Afli Aka R/0 GOBBUR(B)VILLAGE
'AFZALPUR TALUK
DISTRICT GULBARGA ..CROSS OBJECTORS
'(BY SR1 V N MADBAVA REDDY, ADV,)
THE SPECIAL LAND ACQUISITION OFFICER
FQR MAJGR & MINQR KRRIGRTIGN PRGJECES
GULBARGA .aRESPONDENT
MFA.CROB IS FILED U/O 4142-.2«2 -'§;~Evv4€:':=-E 2§;GAj::N;§¥:* THE JUDGEMENT AND AflARD nAEEn,2g,&;§2Ce2=EgssE9 IN LAC No.462;99 on THE F123 as THE PRL "siyia JUDGE (SR DN), GULBAEGA_ PARTLY AELQEEEG; THE v REFERENCE PETITION FOR EEEANCED'coMPENsh:IbN AND SEEKING FURTHER ENHANCEMENT QFxCQMPEHSATION. THIS MFA,CROJE>'" ~._COM§ENG" KEN VEOR HEJARING THIS BAY, THE COURT DELIVERED TEE FQLLGWING:
J U D G E*E N"E},' No repre5entaf:';L:>n:'= fag. Elie ""::.ibss--objectérs. Hence crosis <:§b'j_ect'5,0i3;s s?;,aVnc'1 d'.i;'émissed for non-
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