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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Uttar Pradesh - Subsection

Section 15(5)(e) in The U.P. Electricity Reforms Act, 1999

(e)comply with the requirements of the Indian Electricity Act, 1910 and the Electricity (Supply) Act, 1948, and the rules made thereunder in so far as they arc applicable;