Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122(1)] [Section 122] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 122(1)(e) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(e)to prohibit or regulate the use of public streets or other public place by shopkeepers;