Punjab-Haryana High Court
Satwinder Singh And Others vs State Of U.T And Another on 20 March, 2009
Author: K. C. Puri
Bench: K. C. Puri
In the High Court of Punjab and Haryana at Chandigarh.
CRM No. M-17067 of 2008(O&M)
Decided on:- 20.03.2009
Satwinder Singh and others ......Petitioners
Versus
State of U.T and another .......Respondents
Coram Hon'ble Mr. Justice K. C. Puri Present None for the petitioners.
K. C. Puri, J.(Oral ) None has appeared on behalf of the petitioners. From the perusal of the file, it is revealed that on the last four consecutive dates, none had appeared on behalf of the petitioners.
So, the petition stands dismissed for want of prosecution.
March 20, 2009 ( K.C. Puri ) Mamta Judge