Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(13)] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(13)(ii) in The Rajasthan Police Service Rules, 1954 (ii)The names of the candidates selected as suitable shall be arranged in the order of seniority.