Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 20(1)] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(1)(b) in The Orissa House Rent Control Act, 1967 (b)houses the construction of which is completed after the commencement of this Act for a period of five years from the date of their completion.