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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(a) in The Indian Electricity Rules, 1956

(a)[(i) Clearances as per Indian Standard Code shall be provided for electrical apparatus so that sufficient space is available for easy operation and maintenance without any hazard to the operating and maintenance personnel working near the equipment and for ensuring adequate ventilation: