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[Cites 0, Cited by 0] [Section 8C(4)] [Section 8C] [Entire Act]

State of Assam - Subsection

Section 8C(4)(v) in The Gauhati University Act, 1947

(v)to arrange for and superintend the examination of the University till such time when the University appoint other officers, if any, for this purpose; and