Calcutta High Court
Tanaya Industries Pvt Ltd vs Gcm 337 Seogu-Ri And Ors on 2 May, 2025
OCD-22
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
COMMERCIAL DIVISION
ORIGINAL SIDE
CS-COM/57/2024
(OLD No. CS/100/2014)
TANAYA INDUSTRIES PVT LTD
-VS-
GCM 337 SEOGU-RI AND ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : 2nd May, 2025.
Appearance :
Ms. Suchismita Ghosh Chatterjee, Adv.
...for the plaintiff
Ms. Hashnuhana Chakraborty, Adv.
Ms. Neelina Chatterjee, Adv.
Ms. Puspita Bhowmick, Adv.
...for the defendant nos.1 & 2
1.Though the matter is listed today as item No. 22 under the heading 'Witness Action', counsel for the plaintiff submits that due to some personal difficulties, witness of the plaintiff is not present and prays for fixing another date.
2. In view of the submission made by the Counsel for the plaintiff, the case is adjourned.
3. Let the matter appear on 25th June, 2025 at 11:30 am for witness action.
(KRISHNA RAO, J.) Sbghosh