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[Cites 0, Cited by 0] [Section 306(1)] [Section 306] [Entire Act]

State of Nagaland - Subsection

Section 306(1)(b) in Nagaland Municipal Act, 2001

(b)To repair, remove, construct or reconstruct or make any additions to, or structural alterations of any portion of such building, which is within the regular line of the street,