Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(viii) in The Orissa Payment of Wages Rules, 1936

(viii)Form L, Rule-16, Orissa Maternity Benefit Rules, 1966