Section 39 in Kashmir and Jammu Universities Act, 1969
39. Alternation in the designation of a Government Officer.
- Where any provision of this Act or the Statutes or Regulations refer to any officer of the Government by designation then, if that designation is altered or the office held by such officer ceases to exist, the reference to that designation shall be construed as reference to the altered designation or, as the case may be, to such corresponding officer as the Government may direct.Statutes and Regulations
