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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

(3)In case of promotion based on selection from Class III posts to Class II posts, within Class II posts, from Class II posts to Class I posts and from post in the lowest rung of Class I, the reserved vacancies remaining unfilled, if any, shall be filled up by general candidates.] [Inserted by H.T.W. Department Notification No. 2164, dated 20.1.1984.]