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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

Union of India - Subsection

Section 64(2)(h) in The Factories Act, 1948

(h)of workers engaged in engine-rooms or boiler-houses or in attending to power-plant or transmission machinery, from the provisions of 3 section 51 and section 52;