Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 50 in The Coffee Act, 1942 50. Repeals and savings .-[ Repealed by Repealing and Amending Act, 1947 (2 of 1948), section 2 and Schedule (w.e.f. 5-1-1948).]
