Section 2(31) in The Benami Transactions (Prohibition) Act, 1988
(31)words and expressions used herein and not defined in this Act but defined in the Indian Trusts Act, 1882, the Indian Succession Act, 1925, theIndian Partnership Act, 1932, the Income-tax Act, 1961, the Depositories Act, 1996, the Prevention of Money-Laundering Act, 2002, the Limited LiabilityPartnership Act, 2008 and the Companies Act, 2013, shall have the same meanings respectively assigned to them in those Acts.’
