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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(a) in The Produce Cess Act, 1966

(a)evades the payment of any duty of customs [***] [Omitted by Act 4 of 1987, Section 7] payable under this Act, or