Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Rajasthan - Section Section 1 in Rajasthan Land Revenue Act 1956 1. Short title, extent and commencement. (1)This Act may be called "The Rajasthan Land Revenue Act, 1956".(2)It extends to the whole of the State of Rajasthan.(3)It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint.
