Calcutta High Court
Fox And Mandal And Anr vs Somabrata Mandal And Ors on 20 July, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
CD-3
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/1/2022
In CS/178/2022
FOX AND MANDAL AND ANR
Vs
SOMABRATA MANDAL AND ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 20th July, 2022.
Appearance:
Mr. S. N. Mookherjee, Sr. Adv.
Mr. R. Banerjee, Sr. Adv.
Mr. J. Chowdhury, Adv.
Mr. S. Roy Chowdhury, Adv.
Mr. P. Sinha, Adv.
Mr. S. Chowdhury, Adv.
Mr. Joydip Kar, Sr. Adv.
Mr. A. Chowbey, Adv.
Mr. B. Mukherjee, Adv.
Mr. S. Mukherjee, Adv.
Mr. S. Paul, Adv.
Mr. V. Chowbey, Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. S. K. Trivedi, Adv.
Mr. A. Mitra, Sr. Adv.
Mr. S. Mukherjee, Adv.
Mr. B. Koner, Adv.
The Court: The disputes in this suit pertain to accounts of the subject partnership firm.
Mr. Kar, Senior Advocate appearing on behalf of the defendant no.1 submits that he would like to file an Affidavit only to the limited extent of dealing with the Chart appearing at Annexure-R to the application.2
Mr. S. N. Mookherjee, Senior Advocate appearing on behalf of the plaintiff expresses his willingness to deposit the entire sum of Rs.107,03,773/- with any third party to show his bona fides.
In view of the submissions made on behalf of the parties, let this matter appear on 28th July, 2022.
(RAVI KRISHAN KAPUR, J.) D.Ghosh