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Calcutta High Court

Fox And Mandal And Anr vs Somabrata Mandal And Ors on 20 July, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

CD-3
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                              IA NO. GA/1/2022
                               In CS/178/2022

                        FOX AND MANDAL AND ANR
                                  Vs
                       SOMABRATA MANDAL AND ORS


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 20th July, 2022.

Appearance:

Mr. S. N. Mookherjee, Sr. Adv.
Mr. R. Banerjee, Sr. Adv.
Mr. J. Chowdhury, Adv.
Mr. S. Roy Chowdhury, Adv.
Mr. P. Sinha, Adv.
Mr. S. Chowdhury, Adv.
Mr. Joydip Kar, Sr. Adv.
Mr. A. Chowbey, Adv.
Mr. B. Mukherjee, Adv.
Mr. S. Mukherjee, Adv.
Mr. S. Paul, Adv.
Mr. V. Chowbey, Adv.
Mr. Sarvapriya Mukherjee, Adv.
Mr. S. K. Trivedi, Adv.
Mr. A. Mitra, Sr. Adv.
Mr. S. Mukherjee, Adv.
Mr. B. Koner, Adv.
The Court: The disputes in this suit pertain to accounts of the subject partnership firm.
Mr. Kar, Senior Advocate appearing on behalf of the defendant no.1 submits that he would like to file an Affidavit only to the limited extent of dealing with the Chart appearing at Annexure-R to the application.
2
Mr. S. N. Mookherjee, Senior Advocate appearing on behalf of the plaintiff expresses his willingness to deposit the entire sum of Rs.107,03,773/- with any third party to show his bona fides.
In view of the submissions made on behalf of the parties, let this matter appear on 28th July, 2022.
(RAVI KRISHAN KAPUR, J.) D.Ghosh