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State of Telangana - Section

Section 11 in The Telangana Rights in Land and Pattadar Pass Books Act, 2020

11. Evidentiary value of Pattadar Pass Book-cum-Title Deed.

The Pattadar Pass Book-cum-Title Deed issued under this Act shall be deemed to be the title deed and it shall have the same evidentiary value with regard to the title for the purpose of creation of equitable mortgage under the provisions of the Transfer of Property Act, 1882 as a document registered in accordance with the provisions of the Registration Act, 1908 has, under the law.