Delhi High Court - Orders
Astrazeneca Ab & Anr vs Msn Laboratories Limited on 27 September, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 562/2019
ASTRAZENECA AB & ANR.
..... Plaintiffs
Through: Mr.Pravin Anand & Mr.Siddhant
Chamola, Advs.
versus
MSN LABORATORIES LIMITED
..... Defendant
Through: Ms.Rajeshwari H, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 27.09.2022 The learned counsel for the plaintiffs points out that the parties are still exploring possibility of arriving at an amicable settlement before the Delhi High Court Mediation and Conciliation Centre.
At request, relist on 24th November, 2022.
NAVIN CHAWLA, J SEPTEMBER 27, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:28.09.2022 01:04:09