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Delhi High Court - Orders

Astrazeneca Ab & Anr vs Msn Laboratories Limited on 27 September, 2022

Author: Navin Chawla

Bench: Navin Chawla

                    $~14
                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +    CS(COMM) 562/2019
                         ASTRAZENECA AB & ANR.
                                                                  ..... Plaintiffs
                                       Through: Mr.Pravin Anand & Mr.Siddhant
                                                Chamola, Advs.

                                                versus

                             MSN LABORATORIES LIMITED
                                                                                     ..... Defendant
                                                Through:     Ms.Rajeshwari H, Adv.

                             CORAM:
                             HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                     ORDER

% 27.09.2022 The learned counsel for the plaintiffs points out that the parties are still exploring possibility of arriving at an amicable settlement before the Delhi High Court Mediation and Conciliation Centre.

At request, relist on 24th November, 2022.

NAVIN CHAWLA, J SEPTEMBER 27, 2022/rv Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:28.09.2022 01:04:09