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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(2)(vi) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(vi)that the signature/thumb impression of the candidate or the proposer in the nomination paper is not genuine: