Delhi High Court - Orders
Teq Green Power Xiii Private Limited vs Remc Limited on 2 February, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17599/2022 & C.M. No. 56263/2022
TEQ GREEN POWER XIII PRIVATE LIMITED ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Advocate with
Mr. Vishrov Mukerjee, Mr. PSS
Bhargava, Ms. Priyanka Vyas, Mr.
Raghav Malhotra & Ms. Aayushi
Khurana, Advocates.
versus
REMC LIMITED ..... Respondent
Through: Ms. Pinky anand, Sr. Advocate with
Mr. Balendu Shekhar, Ms. Saudamini
Sharma, Mr. Raj Kumar Maurya, mr.
Krishna Chaitanya & Ms. Assees
Kaur, Advocates
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 02.02.2023 List on 07.02.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J FEBRUARY 2, 2023 ns Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:07.02.2023 12:59:14