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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Dr. Mushtaq Ahmad Shah on 12 November, 2021

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                            S. No. 23
                                                            After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
               AT SRINAGAR
                                                                     CPC No. 1/2010

                                                                  ...Petitioner(s)
Robkar.
                             Through:      None.
       V/s
Dr. Mushtaq Ahmad Shah                                     ..... Respondent(s)

                             Through:      None.
CORAM:
                HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.

                                       ORDER

12.11.2021 None appears. In the interest of justice, await appearance. List on 22nd of November, 2021.

(Javed Iqbal Wani) Judge SRINAGAR 12.11.2021 "Junaid"