Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 12 November, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 23
After Notice Matters
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CPC No. 1/2010
...Petitioner(s)
Robkar.
Through: None.
V/s
Dr. Mushtaq Ahmad Shah ..... Respondent(s)
Through: None.
CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE.
ORDER
12.11.2021 None appears. In the interest of justice, await appearance. List on 22nd of November, 2021.
(Javed Iqbal Wani) Judge SRINAGAR 12.11.2021 "Junaid"