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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)"Access" or "agrees" means passage ways, corridors, stairs, platforms, ladders and other means to be used by a building worker for normally entering or leaving the work place or for escaping in case of danger;