Section 38C in The Orissa Land Reforms (General) Rules, 1965
38C. [ [Inserted by Notification No. 86140-Re-312/76-R-D.6.11.1976.]
For the purpose of filing of return under proviso to Section 52 of the Act, the provisions contained in Rule 29-D shall so far as may be apply.]Chapter-V Miscellaneous
