Section 36 in The Haryana Canal and Drainage Rules, 1976
36. Water rate for permanent irrigation from escape channels. [Section 31(1)].
- Irrigation from escape channels, when the supply is permanent, shall for the purpose of assessing water rate, be treated as irrigation from a canal :-Provided that the irrigation from such escape channels, when supply is intermittent, may be allowed at such reduced rates as may be fixed by the State Government.
