National Company Law Appellate Tribunal
Saurabh Kumar Tikmani vs Water Resources ... on 12 November, 2025
NATIONAL COMPANY LAW APPELLATE TRIBUNAL
AT CHENNAI
(APPELLATE JURISDICTION)
Company Appeal (AT) (CH) (Ins) No. 324/2024
(IA Nos. 875 & 876/2024)
IN THE MATTER OF:
Korba Power Limited ... Appellant
Vs
Water Resources Department,
Chattisgarh ... Respondent
Present:
For Appellant : Ms. Lisa Mishra, Advocate
For Respondent : No Appearance
ORDER
(Hybrid Mode) 12.11.2025: The Counsel for the appellant submits that on instruction, he has filed a memo seeking the leave of the Tribunal to withdraw the Appeal. Leave granted.
The Appeal is dismissed as withdrawn.
[Justice N Seshasayee] Member (Judicial) [Jatindranath Swain] Member (Technical) Comp. App (AT) (CH) (Ins) No. 324 / 2024 Page 1 of 1