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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

6. Constitution of LPCET Committee.

- The competent authority qhall constitute the LPCET committee to deal with the matters connected with the test.The Committee shall consist of the following:
(i)Chairman i.e., Director of School education for the purpose of conducting LPCET.
(ii)One representative of each of the Region to be nominated by the Competent Authority.
(iii)The nominee of the Director of School Education not below the rank of joint Director in case he is not nominated as Chairman.
(iv)Convener of the entrance Test of the proceeding year.
(v)Convener, who should be not below the rank of a Joint Director of School Education appointed by the competent authority.