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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Bombay Presidency - Subsection

Section 26(2)(xii) in The Bombay University Act, 1974

(xii)appoint committees or boards to review the utility and practicability of existing courses of studies and the desirability or necessity of reviewing or modifying them in the light of new knowledge;