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[Cites 0, Cited by 0] [Section 430(2)] [Section 430] [Entire Act]

State of Tamilnadu - Subsection

Section 430(2)(d) in The Coimbatore City Municipal Corporation Act, 1981

(d)prescribe the accounts to be kept by the corporation, the manner in which such accounts shall be audited and published and the conditions under which the rate-papers may appear before auditors, inspect books and vouchers and take exception to items entered therein or omitted therefrom;