Section 2(2)(b) in The Vice-President's Pension Act, 1997

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Union of India - Subsection

Section 2(2)(b) in The Vice-President's Pension Act, 1997

(b)to the use of similar telephone facilities at his residence, as a member of Parliament is entitled to under the provisions of the Salary, Allowances and Pension of Members of Parliament Act, 1954 (30 of 1954);

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Union of India - Subsection

Section 2(2)(b) in The Vice-President's Pension Act, 1997