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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in Jammu and Kashmir Requisitioning and Acquisition of Immovable Property Act, 1968

(2)It shall come into force on such [date] [Enforced with effect from 1st August, 1969 by SRO-402 dated 26th July, 1969.] as the Government Gazette, appoint.