Madhya Pradesh High Court
Kamal Patel vs Panchyat And Rural Developement ... on 26 August, 2022
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 17457 of 2022
(KAMAL PATEL Vs PANCHYAT AND RURAL DEVELOPEMENT DEPARTMENT AND OTHERS)
Dated : 26-08-2022
Shri Manoj Malviya, learned counsel for petitioner.
Shri Ranjeet Sen, Govt. Advocate for respondents/State.
Shri Kamal Nayan Airen, learned counsel for the respondents No.2 and 3. Shri Sanjay Jamindar, learned counsel for the respondent No.4. At the request of the learned counsel for the petitioner, list after two weeks.
(VIJAY KUMAR SHUKLA) JUDGE SS/-
Signature Not Verified Signed by: SHAILESH MAHADEV SUKHDEVE Signing time: 8/26/2022 5:39:32 PM