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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(2)(f) in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

(f)the form and manner of preferring appeals under this Act, the fees to be paid therefor and the time within which they may by preferred;