Bombay High Court
Kisan Baliram Rathod And Another vs State Of Maharashtra Thr. Police ... on 3 July, 2023
Author: G. A. Sanap
Bench: G. A. Sanap
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL REVISION APPLICATION NO. 207 OF 2016
Kisan Baliram Rathod And Another ....PETITIONER
V/S
State Of Maharashtra Thr. Police Station Officer
....RESPONDENT
Police Station Civil Lines Akola SANGRAM VIKAS SIRPURKAR for Applicant Shri A R Chutke APP for Non Applicant CORAM : HON'BLE SHRI JUSTICE G. A. SANAP J DATE : 3rd July, 2023 P.C. :
Advocates are present. By consent S O to 07/07/2023. Part Heard.
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