Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(1) in Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010

(1)The State Government may, by notification published in the Official Gazette, make rules for carrying out the purposes of this Act.