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State of Haryana - Section

Section 2A in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979

2A. [ Building application. [Inserted by Haryana Government Gaz. Pt. III Notification No. 2007/7064 dated 26.2.2007.]

- Procedure for submission of building application and execution of work shall be as per provisions contained in Part II of these regulations:Provided that in case of certain areas/uses and category of plots to be notified, self certification procedure as provided in Part II-A shall be followed.]