Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(1)] [Section 121] [Entire Act] State of Jharkhand - Subsection Section 121(1)(iv) in Bihar Education Code, 1961 (iv)To deal with other development schemes of the Education Department within their respective divisions.