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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(iv) in Madras Port Trust (Pay and Allowances etc.) (Amendment) Regulations, 2005

(iv)on the existing clause (xvii) under Regulation 22(B) of the aforesaid Regulations, the word "two" appearing in between the words "has" and "living" shall be substituted by the word "one",