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State of Madhya Pradesh - Section

Section 55 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

55.

No vessel shall moor, load or unload cargo or land passengers within the limits prohibited by notice boards, at any lock or masonry work other than the quays or wharves specially provided for the purposes. Vessels when moored shall strike or lower masts and shall be made fast steam and stern to the bank in a single line.