Bombay High Court
Mseb Holding Co, Ltd vs Estrella Batteries Ltd. And Ors on 1 December, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 5 OF 2020
In
SUITS 1663 OF 2004
Mseb Holding Co, Ltd ....PETITIONER
V/S
Estrella Batteries Ltd. And Ors. ....RESPONDENT
Advocate i/b Little & Co for Applicant Ms Nikita Vardhan i/b Kanga & Co for Respondent CORAM : HON'BLE SHRI JUSTICE A. K. MENON J DATE : 1st December, 2021 P.C. :
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