Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(4)Three members of the Committee shall constitute a quorum for a meeting of the Committee.