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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(1)(mb) in The Maharashtra Tenancy and Agricultural Lands Act, 1948

(mb)[ an order under section 31, 32F, 32G, or 32P] [Clause (mb) was inserted by Maharashtra 9 of 1961, Section 26(i).],