Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(4) in The Bombay University Act, 1974

(4)The Executive Council shall not transfer any immovable property without the sanction of the Senate.