Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 30 in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

30. Appointments.

- All appointments of the staff of every Institute, except that of the Director, shall be made in accordance with the procedure laid down in the Statutes.