Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(x) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973 (x)[ Omitted.] [[Omitted by M.P. Act No. 21 of 2004. Prior to omission it was as under:
