Section 38(1) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986
(1)Every elector who applies for a ballot paper or ballot papers for the purpose of voting at a polling station, shall, before receiving such paper or papers; allow--(a)the Inspection of his left fore-finger by the Polling Officer; and(b)an indelible ink mark to be put on his left fore-finger.
